Gean Singh vs State Of Rajasthan
2021 Latest Caselaw 12698 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 1349/2020

Gean Singh

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : None Present For Respondent(s) : Mr. Sunil Beniwal, AAG

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

12/08/2021

Mr. Sunil Beniwal, learned AAG has submitted that he has file

additional affidavit in respect of subsequent development.

List this matter after two weeks.

(VIJAY BISHNOI),J

33-mohit/-

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