Pradhyuman Ratnu vs State
2021 Latest Caselaw 12691 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Misc(Pet.) No. 2638/2020

1. Pradhyuman Ratnu S/o Shri Harudan, Aged About 41 Years, Odhaniya, Polaran, District Jaisalmer (Raj.).

2. Chutardan S/o Dudhdan, Aged About 43 Years, Odhaniya, Polaran, District Jaisalmer (Raj.).

3. Omdan S/o Nakhatdan, Aged About 50 Years, Odhaniya, Polaran, District Jaisalmer (Raj.).

----Petitioners Versus

1. State, Through P.P

2. Sanwaldan S/o Bheekhdan, Aged About 29 Years, Sanwanon Ka Bas, Pokaran, District Jaisalmer. At Present Odhaniya, Lathi, Jaisalmer (Raj.).

----Respondents

For Petitioner(s) : Mr. Dhirendra Singh For Respondent(s) : Mr. Mahipal Bishnoi, PP Mr. Vishal Sharma

HON'BLE MR. JUSTICE SANDEEP MEHTA

Judgment

12/08/2021

Learned counsel Shri Dhirendra Singh does not press the

instant misc. petition which is dismissed as such. The stay

application is also dismissed.

(SANDEEP MEHTA),J

18-Sudhir Asopa/-

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