Ram Kumar Sharma vs Jodhpur Insitute Of Engineering ...
2021 Latest Caselaw 12676 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 10573/2021

Ram Kumar Sharma

----Petitioner Versus Jodhpur Insitute Of Engineering And Technology

----Respondent

For Petitioner(s) : Mr. Ankit Prakash Singh For Respondent(s) :

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

12/08/2021

Issue notice, returnable within six weeks.

(VIJAY BISHNOI),J

Surabhii/76-

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