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M/S Eana Proteins Pvt. Ltd vs State Of Rajasthan
2021 Latest Caselaw 12672 Raj

Citation : 2021 Latest Caselaw 12672 Raj
Judgement Date : 12 August, 2021

Rajasthan High Court - Jodhpur
M/S Eana Proteins Pvt. Ltd vs State Of Rajasthan on 12 August, 2021
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 1297/2021

M/s Eana Proteins Pvt. Ltd.

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Akshay Singh Rajpurohit For Respondent(s) :

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

12/08/2021

Put up before appropriate Bench.

(VIJAY BISHNOI),J

150-msrathore/-

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