O P Gombar vs Union Of India
2021 Latest Caselaw 12615 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Appeal No. 340/1998

O P Gombar

----Appellant Versus Union Of India

----Respondent

For Appellant(s) : None present For Respondent(s) : Mr Rakesh Chotia on behalf of Dr Sachin Acharya

HON'BLE MR. JUSTICE GOVERDHAN BARDHAR

Judgment / Order

11/08/2021

The case has come up for orders on application IA

No.01/2019.

For the reasons stated, the matter be listed in fourth week of

September 2021.

The application is disposed of accordingly.

(GOVERDHAN BARDHAR),J

6-MMA/-

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