Udai Lal Solanki vs Kalu Lal Bhat
2021 Latest Caselaw 12608 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Appeal No. 1045/2019

Udai Lal Solanki

----Appellant Versus Kalu Lal Bhat

----Respondent

For Appellant(s) : None present For Respondent(s) : Mr Gopal Bhati

HON'BLE MR. JUSTICE GOVERDHAN BARDHAR

Judgment / Order

11/08/2021

Shri Gopal Bhati appears on behalf of respondent Kalu Lal.

It is submitted that he has moved an application with the

prayer for recalling order dated 01.07.2021.

List this case on 06.09.2021 along with the application filed

by the respondent.

(GOVERDHAN BARDHAR),J

14-MMA/-

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