Rajesh Kumar vs Lrs Of Shri Munna Khan
2021 Latest Caselaw 12603 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 8900/2021

Rajesh Kumar

----Petitioner Versus Lrs Of Shri Munna Khan

----Respondent

For Petitioner(s) : Mr. Usman Ghani For Respondent(s) :

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

11/08/2021

Issue notice, returnable within four weeks and be given

'dasti' to learned counsel for the petitioners.

(VIJAY BISHNOI),J

Surabhii/59-

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