Dayal Ram vs State Of Rajasthan
2021 Latest Caselaw 12593 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 10469/2021

Dayal Ram

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. BR Jajra For Respondent(s) :

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

11/08/2021

Issue notice, returnable within four weeks.

(VIJAY BISHNOI),J

Surabhii/96-

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