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Sunil Saini vs State Of Rajasthan
2021 Latest Caselaw 12537 Raj

Citation : 2021 Latest Caselaw 12537 Raj
Judgement Date : 11 August, 2021

Rajasthan High Court - Jodhpur
Sunil Saini vs State Of Rajasthan on 11 August, 2021
Bench: Dinesh Mehta

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 10485/2021

1. Sunil Saini S/o Banwari Lal Saini, Aged About 29 Years, R/o At Present Posted At Phc Dundlod, Block Navalgarh, Jhunjhunu.

2. Sandeep Baloda S/o Mahender Singh, Aged About 26 Years, R/o At Present Posted At Phc Badwasi, Block Navalgarh, Jhunjhunu.

3. Ashok Kumar S/o Raghunath Singh, Aged About 36 Years, R/o At Present Posted At Phc Kari, Block Navalgarh, Jhunjhunu.

4. Pramod Kumar S/o Shri Ram, Aged About 31 Years, R/o At Present Posted At Phc Bay, Block Navalgarh, Jhunjhunu.

5. Juber Khilji S/o Shabeer Khilji, Aged About 25 Years, R/o At Present Posted At Phc Kumawas, Block Navalgarh, Jhunjhunu.

6. Teena Pujari W/o Chander Prakash, Aged About 30 Years, R/o At Present Posted At Phc Bhojnagar, Block Navalgarh, Jhunjhunu.

7. Sitaram S/o Vijay Kuamr, Aged About 33 Years, R/o At Present Posted At Phc Devgaon Kua, Block Navalgarh, Jhunjhunu.

8. Priyanka W/o Shankar Lal, Aged About 25 Years, R/o At Present Posted At Phc Jhajhar, Block Navalgarh, Jhunjhunu.

9. Om Prakash Jangir S/o Shri Ram Jangir, Aged About 38 Years, R/o At Present Posted At Phc Devipura Bani, Block Navalgarh, Jhunjhunu.

10. Nirajan Kumar Sharma S/o Narottam Lal, Aged About 25 Years, R/o At Present Posted At Phc Todpura, Block Navalgarh, Jhunjhunu.

11. Ravi Lakhawat S/o Bihari Singh, Aged About 37 Years, R/ o At Present Posted At S.d.h., Y. N. Hospital, Kisangarh, Ajmer.

12. Aditya Kumar Thanvi S/o Murari Lal Thanvi, Aged About 38 Years, R/o At Present Posted At Chc Phalodi, District Jodhpur.

(2 of 6) [CW-10485/2021]

13. Ram Gopal Dhakar S/o Kailash Chandra, Aged About 22 Years, R/o At Present Posted At Chc Begun, District Chittorgarh.

14. Rajeev Panwar S/o Ramesh Panwar, Aged About 35 Years, R/o At Present Posted At Govt. Hospital Dag, Jhalwar.

15. Satyanarayan S/o Mangi Lal Salvi, Aged About 27 Years, R/o At Present Posted At Phc Parsoli, Begu District Chittorgarh.

16. Om Prakash Sharma S/o Omkar Sharma, Aged About 30 Years, R/o At Present Posted At Phc Kishori Block Thanagaji District Alwar.

17. Bhuvnesh Sharma S/o Pyare Lal Sharma, Aged About 32 Years, R/o At Present Posted At Phc Ajabgarh Block Thanagaji District Alwar.

18. Dharampal Vishith S/o Shiv Dayal Vishisth, Aged About 30 Years, R/o At Present Posted At Phc Gutha Churani Block Thanagaji District Alwar.

19. Dharampal Yadav S/o Bheru Pal Yadav, Aged About 31 Years, R/o At Present Posted At Phc Kolaheda Block Thanagaji District Alwar.

20. Rahul Soni S/o Lalitesh Kumar Soni, Aged About 30 Years, R/o At Present Posted At Phc Basai Jogiyan Block Thanagaji District Alwar.

21. Pramod Kumar Sharma S/o Gouri Shankar Joshi, Aged About 31 Years, R/o At Present Posted At Chc Thanagaji Block Thanagaji District Alwar.

22. Rampal Saini S/o Madan Lal Saini, Aged About 30 Years, R/o At Present Posted At Chc Thanagaji Block Thanagaji District Alwar.

23. Kuldeep Parasar S/o Satish Parasar, Aged About 31 Years, R/o At Present Posted At Phc Nangalwani Block Thanagaji District Alwar.

24. Dinesh Kumar Sharma S/o Om Prakash Sharma, Aged About 30 Years, R/o At Present Posted At Phc Agar Block Thanagaji District Alwar.

25. Shri Ravinder Singh S/o Dharampal Singh, Aged About 31 Years, R/o At Present Posted At Chc Narayanpur Block Thanagaji District Alwar.

26. Mahaveer Gurjar S/o Matadin Gurjar, Aged About 30 Years, R/o At Present Posted At Chc Narayanpur Block

(3 of 6) [CW-10485/2021]

Thanagaji District Alwar.

27. Mahaveer Prasad Yadav S/o Dinaram Yadav, Aged About 30 Years, R/o At Present Posted At Chc Narayanpur Block Thanagaji District Alwar.

28. Gajanand Sharma S/o Ramkishore Sharma, Aged About 31 Years, R/o At Present Posted At Chc Rajgarh Block Rajgarh District Alwar.

29. Chhotelal Bairwa S/o Mangturam Bairwa, Aged About 30 Years, R/o At Present Posted At Chc Rajgarh Block Rajgarh District Alwar.

30. Baliram Saini S/o Bhagwan Sahay Saini, Aged About 31 Years, R/o At Present Posted At Chc Rajgarh Block Rajgarh District Alwar.

31. Jitendra Kumar Mishra S/o Hari Prasad Mishra, Aged About 31 Years, R/o At Present Posted At Phc Dhamred Block Rajgarh District Alwar.

32. Ashok Kumar Sharma S/o Buddha Lal Sharma, Aged About 30 Years, R/o At Present Posted At Phc Baldevgarh Block Rajgarh District Alwar.

33. Balwant Singh Choudhary S/o Ram Singh Choudhary, Aged About 31 Years, R/o At Present Posted At Chc Tatarpur Block Mundawar District Alwar.

34. Hari Kishan S/o Roopchand, Aged About 30 Years, R/o At Present Posted At Chc Tatarpur Block Mundawar District Alwar.

35. Dharmendra Kumar Yadav S/o Babulal Yadav, Aged About 31 Years, R/o At Present Posted At Phc Karinkot, Block Mundawar District Alwar.

36. Deepak Yadav S/o Bhoop Singh, Aged About 31 Years, R/ o At Present Posted At Phc Singhali Kalan Block Mundawar District Alwar.

37. Vinod Kumar S/o Badluram, Aged About 30 Years, R/o At Present Posted At Phc Sariy Kalan Block Mundawar District Alwar.

38. Ramesh Chand Saini S/o Hiralal Saini, Aged About 31 Years, R/o At Present Posted At Phc Machadi Block Raini District Alwar.

39. Umakant Sharma S/o Ramdeen, Aged About 30 Years, R/ o At Present Posted At Phc Bileta Block Raini District Alwar.

(4 of 6) [CW-10485/2021]

40. Devendra Sharma S/o Harish Chandra Sharma, Aged About 31 Years, R/o At Present Posted At Phc Jaamdoli Block Raini District Alwar.

41. Satish Chandra Jat S/o Bishnaram Jat, Aged About 31 Years, R/o At Present Posted At Chc Gadhi Sawairam Block Raini District Alwar.

42. Dinesh Kumar Mahavar S/o Puranmal Mahavar, Aged About 30 Years, R/o At Present Posted At Phc Khoaddibba Block Rajgarh District Alwar.

43. Ramjkumar Gautam S/o Amrit Lal, Aged About 51 Years, R/o Ward No. 15, House No. 378, Purani Aabadi, Sri Ganganagar.

44. Sunil Singh S/o Kalwant Singh, Aged About 27 Years, R/o V.p.o. Takhatvara Sivan Tehsil Sadulshahar.

45. Bhagirath S/o Munshiram, Aged About 26 Years, R/o Banwali Tehsil Sadulshahar.

46. Saddam S/o Barkat Ali, Aged About 22 Years, R/o At Present Posted At P.h.c. Jhabra, Jaisalmer.

----Petitioners Versus

1. State Of Rajasthan, Through The Secretary Medical And Health Department, Government Of Rajasthan, Jaipur.

2. Governing Joint Secretary, Medical And Health Services, Government Of Rajasthan, Jaipur.

3. Additional Governing Joint Secretary, Medical And Health Services, Government Of Rajasthan, Jaipur.

4. Secretary, Finance (Budget) Department, Government Of Rajasthan, Jaipur.

5. Joint Secretary, Finance (Budget) Department, Government Of Rajasthan, Jaipur.

6. Director (Public Health), Medical And Health Services, Government Of Rajasthan, Jaipur.

7. Additional Director, Medical And Health Services, Government Of Rajasthan, Jaipur.

8. Nodal Officer, Mndy, Medical And Health Services, Government Of Rajasthan, Jaipur.

9. Nodal Officer, Mnjy, Medical And Health Services, Government Of Rajasthan, Jaipur.

(5 of 6) [CW-10485/2021]

10. Rajasthan Medical Services Corporation Limites (Rmsc), Department Of Medical And Health Services, Swasthya Bhawan, Tilak Marg, C-Scheme, Jaipur Through Its Managing Director.

11. Chief Medical And Health Officer, Sri Ganganagar.

12. Chief Medical And Health Officer, Jhunjhunu.

13. Chief Medical And Health Officer, Jodhpur.

14. Chief Medical And Health Officer, Chittorgarh.

15. Chief Medical And Health Officer, Jhalawar.

16. Chief Medical And Health Officer, Ajmer.

17. Chief Medical And Health Officer, Alwar.

18. Chief Medical And Health Officer, Jaisalmer.

----Respondents

For Petitioner(s) : Mr. Swaroop Singh for Mr Shreekant Verma

JUSTICE DINESH MEHTA

Order

11/08/2021

1. Petitioners' grievance is that they were working under the

Schemes of Mukhyamantri Nishulk Dawa Yojana and

Mukhyamantri Nishulk Janch Yojana, providing free medical health

services to the patients visiting health centres, and they are

apprehending disengagement of their services.

2. Mr. Swaroop Singh, learned counsel for the petitioners

submits that the petitioners would feel satisfied if the respondents

are directed to consider their representation (which they would be

filing) in light of the judgment of this Court dated 19.01.2021,

passed in Jai Prakash Ganchi & Ors. Vs. State of Raj. & Ors.

(S.B.Civil Writ Petition No.7273/2020) and also in light of circular

dated 02.09.2020.

(6 of 6) [CW-10485/2021]

3. The present writ petition is, therefore, disposed of with the

direction to the petitioners to file a representation, while enclosing

photostat copy of the judgment in the case of Jai Prakash Ghanchi

(supra) and photostat copy of the circular dated 02.09.2020 within

a period of four weeks from today.

4. In case, representation is so addressed, the competent

authority shall do the needful, in accordance with law, preferably

within a period of eight weeks from receipt thereof.

5. It is made clear that aforesaid direction to decide the

representation has been issued only with a view to ensure

expeditious redressal of petitioners' grievance. The same may not

be construed to be an order to decide the representation in a

particular manner.

6. The stay application also stands disposed of accordingly.

(DINESH MEHTA),J 137-Amar/-

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