Mandeep Singh vs State Of Rajasthan
2021 Latest Caselaw 12532 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 9321/2021

Mandeep Singh

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. CS Kotwani

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

10/08/2021

List this matter after four weeks.

Interim order, if any, to continue till the next date.

(VIJAY BISHNOI),J

140-pratibha/-

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