Maharana Shri Bhagwat ... vs Maharaj Kumar Mahendra Singh Ji
2021 Latest Caselaw 12506 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil First Appeal No. 420/2020

Maharana Shri Bhagwat Singh(Dead)

----Appellant Versus Maharaj Kumar Mahendra Singh Ji

----Respondent Connected With S.B. Civil First Appeal No. 547/2020 Arvind Singh (Defendant No 4)

----Appellant Versus Maharaj Kumar Mahendr Singh Ji

----Respondent S.B. Civil First Appeal No. 551/2020 Maharaj Kumar Shri Arvind Singh

----Appellant Versus Maharaj Kumar Mahendra Singh Ji

----Respondent

For Appellant(s) : Mr Manish Sishodia, Mr Sanjay Nahar, Mr Aslam Naushad, Mr Anwarul Ghani, Mr Jaideep Singh Saluja For Respondent(s) : Mr Rajesh Joshi, Sr. Advocate assisted by Mr Kamal Dave, Mr Salil Trivedi, Mr Khet Singh, Mr Harshit Bhurani, Mr Devesh Purohit, Mr Rahul Choudhary

HON'BLE MR. JUSTICE GOVERDHAN BARDHAR

Judgment / Order

10/08/2021

List the matter on 23.08.2021, as jointly prayed.

Interim order shall continue.

(GOVERDHAN BARDHAR),J

9-11 MMA/-

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