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Hbd Financial Services Ltd vs Govind Singh Rajpurohit
2021 Latest Caselaw 12500 Raj

Citation : 2021 Latest Caselaw 12500 Raj
Judgement Date : 10 August, 2021

Rajasthan High Court - Jodhpur
Hbd Financial Services Ltd vs Govind Singh Rajpurohit on 10 August, 2021
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 12766/2020

1. HBD Financial Services Ltd., Having Registered Office At Second Floor, 14B Prem Bhawan, Pur Road, Gandhi Nagar, Bhilwara.

2. Hdb Financial Services Ltd., Having Registered Office At Radhika, Second Floor, Law Garden Road, Navrangpura, Ahmedabad, Pin - 380009, Through Its Legal Manager Sh. Jitendra Mertiya S/o Prema Ram Ji, Aged About 31 Years, R/o 5Th Avenue, Pwd Colony, Jodhpur.

----Petitioners Versus

1. Govind Singh Rajpurohit S/o Late Sh. Shivkumar Rajpurohit, R/o B-162, Kamla Vihar, Bhilwara (Rajasthan).

2. Maruti Nexa Showroom, Ajmer Road, Bhilwara (Rajasthan).

----Respondents

For Petitioner(s) : Mr. Aaidan Choudhary for Mr. Muktesh Maheshwari

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

10/08/2021

Learned counsel for the petitioners has submitted that the

Permanent Lok Adalat, Bhilwara on 31.12.2019 fixed the next date

as 15.02.2020, however, later on the said date was altered from

15.02.2020 to 15.01.2020 in the matter and the matter is decided

ex-parte against the petitioners.

Learned counsel for the petitioners has shown the certified

copy of the order sheet dated 31.12.2019 and submitted that from

a bare perusal of the said order sheet, it is clear that the next date

i.e. 15.02.2020 is altered as 15.01.2020 by a pen.

(2 of 2) [CW-12766/2020]

Issue notice. Issue notice of stay petition as well.

In the meanwhile, the effect and operation of order dated

15.01.2020 passed by the Permanent Lok Adalat, Bhilwara in Case

No.452/2019 shall remain stayed.

(VIJAY BISHNOI),J

15-Arun/-

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