Citation : 2021 Latest Caselaw 12497 Raj
Judgement Date : 10 August, 2021
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 6767/2021
1. Sunil Kumar S/o Rajan Singh, Aged About 31 Years, Village Nagla Bakha, Post Isapur Katara, Tehsil Nadbai, District Bharatpur (Raj.) (At Present Veterinary Officer, Mobile Unit Kota Iind Rajasthan).
2. Dr. Rajnesh Kumar S/o Mahesh Kumar, Aged About 36 Years, Village Khicharo Ki Dhani, Post Khirwa, Tehsil Laxmangarh, District Sikar (At Present Veterinary Officer At Veterinary Hospital Mangluna, Sikar)
----Petitioners Versus
1. State Of Rajasthan, Through The Secretary, Department Of Animal Husbandry, Government Of Rajasthan Secretary, Jaipur
2. The Principal Secretary, Department Of Finance (Gr.i), Government Of Rajasthan, State Secretariat, Jaipur.
3. The Director, Department Of Animal Husbandry, Government Of Rajasthan, Jaipur.
4. The Joint Director, Department Of Animal Husbandry, Kota.
5. The Joint Director, Department Of Animal Husbandry, Sikar.
----Respondents
For Petitioner(s) : Mr. Dalpat Singh for Mr. S.P. Sharma For Respondent(s) : Mr. Anupam Gopal Vyas for Mr. Anil Kumar Gaur, AAG
JUSTICE DINESH MEHTA
Order
10/08/2021
1. Mr. Dalpat Singh, learned counsel for the petitioners submits
that the issue involved in the present writ petition is squarely
covered by the judgment dated 20.01.2020, passed by this Court
(2 of 2) [CW-6767/2021]
in bunch of writ petition led by Dr. Gaurav Sharma & Ors. Vs.
State of Raj. & Ors. (S.B. Civil Writ Petition No.16913/2019).
2. Mr. Anupam Gopal Vyas, associate to Mr. A.K. Gaur, AAG is
not in a position to dispute the aforesaid position of facts and law.
3. In view of the aforesaid, the present writ petition is disposed
of with a direction to the respondents to give minimum of the pay
scale to the petitioners without any allowances from the date,
when the petitioners filed the writ petition.
4. The respondents shall pay arrears for such period by
30.11.2021, however, their pay will be matched with minimum of
the pay scale w.e.f. 01.09.2021.
5. Stay petition also stands disposed of accordingly.
(DINESH MEHTA),J 82-Amar/-
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