Lrs Of Khalil Ahamad vs The Urban Improvement Trust, ...
2021 Latest Caselaw 12496 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 10182/2021

1. Lrs Of Khalil Ahamad, S/o Mohd Baksh-

2. Mohd. Shoyab S/o Late Khalil Ahamad, Aged About 28 Years, 80 Feet Road, Near Rimjhim Vatika, Udaipur, Rajasthan.

3. Smt. Shahida Begam W/o Late Khalil Ahamad, Aged About 50 Years, 80 Feet Road, Near Rimjhim Vatika, Udaipur, Rajasthan.

4. Ajaj Ahamad S/o Late Khalil Ahamad, Aged About 23 Years, 80 Feet Road, Near Rimjhim Vatika, Udaipur, Rajasthan.

5. Binish Banu D/o Late Khalil Ahamad, Aged About 26 Years, 80 Feet Road, Near Rimjhim Vatika, Udaipur, Rajasthan.

6. Smt. Rehana Banu, Aged About 32 Years, Apolo Apartment Chawk, Silawatwadi, Udaipur, Rajasthan.

----Petitioners Versus

1. The Urban Improvement Trust, Udaipur, Through Secretary, Uit, Udaipur, Rajasthan.

2. The Secretary, Urban Improvement Trust, Udaipur, Rajasthan.

                                                                                                     ----Respondents


                                   For Petitioner(s)        :     Mr. Tej Singh Badgujar
                                   For Respondent(s)        :

HON'BLE MR. JUSTICE VIJAY BISHNOI Judgment / Order

10/08/2021

Issue notice, returnable within eight weeks.

(VIJAY BISHNOI),J

Surabhii/41-

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