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Jakir Hussain And Ors vs State And Anr
2021 Latest Caselaw 12340 Raj

Citation : 2021 Latest Caselaw 12340 Raj
Judgement Date : 6 August, 2021

Rajasthan High Court - Jodhpur
Jakir Hussain And Ors vs State And Anr on 6 August, 2021
Bench: Sandeep Mehta

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Misc(Pet.) No. 1013/2015

Jakir Hussain And Ors.

----Petitioner Versus State And Anr.

----Respondent

For Petitioner(s) : Mr. Vishal Sharma. For Respondent(s) : Mr. A.R. Choudhary, PP.

HON'BLE MR. JUSTICE SANDEEP MEHTA

Order

06/08/2021

Learned counsel Shri Vishal Sharma states that the trial of

the main accused Barkat Ali has been concluded. The respondent

complainant turned hostile in the said trial and thus, the trial court

has acquitted the husband. He prays for time to place on record

the judgment of the trial court.

List on 12.08.2021.

(SANDEEP MEHTA),J

31-Tikam/-

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