Chainsukh vs State Of Rajasthan
2021 Latest Caselaw 12319 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR D.B. Criminal Misc Suspension Of Sentence Application (Appeal) No. 439/2021

Chainsukh S/o Late Shri Soram, Aged About 42 Years, B/c Jatiya, R/o Sonagar Ke Kheda, P.s. Bengu, District Chittorgarh (At Present Lodged In Central Jail, Udaipur)

----Petitioner Versus State Of Rajasthan, Through Pp

----Respondent

For Petitioner(s) : Mr. Kaluram Bhati For Respondent(s) : Mr. R.R. Chhaparwal, P.P.

HON'BLE MR. JUSTICE SANDEEP MEHTA HON'BLE MR. JUSTICE VINIT KUMAR MATHUR

Order

06/08/2021

The instant application for temporary suspension of

sentence under Section 389 CrPC has been preferred on behalf of

the appellant-applicant Chainsukh s/o Late Shri Soram, who has

been convicted and sentenced for the offence under Section 302

IPC vide the judgment dated 18.07.2018 passed by the learned

Additional Sessions Judge No.2, Chittorgarh in Sessions Case

No.34/2015, on the ground that his father Shri Soram has passed

away on 21.07.2021. A copy of the death certificate issued by the

competent authority has been annexed with the application.

Thus, taking humanitarian view of the matter, we deem it fit to

temporarily suspend the sentences awarded to the appellant-

applicant for a period of 20 days.

(2 of 2) [SOSA-439/2021]

Accordingly, the application for temporary suspension

of sentence is allowed. The sentence awarded to appellant-

applicant Chainsukh S/o Soram by learned Additional Sessions

Judge No.2, Chittorgarh in Sessions Case No.34/2015 vide

judgment dated 18.07.2018 shall remain suspended for a period

of 20 days from the date of his actual release subject to furnishing

a personal bond in the sum of Rs.80,000/- and one sound and

solvent surety in the like amount to the satisfaction of the trial

court. The applicant appellant shall surrender before the

Superintendent Central Jail, Udaipur in the morning of the next

day of completion of the period of temporary bail. The period of

bail shall be counted from the date of actual release.

(VINIT KUMAR MATHUR),J (SANDEEP MEHTA),J

15-Pramod/-

Powered by TCPDF (www.tcpdf.org)