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Monark Public Shikshan Sansthan ... vs State
2021 Latest Caselaw 12290 Raj

Citation : 2021 Latest Caselaw 12290 Raj
Judgement Date : 5 August, 2021

Rajasthan High Court - Jodhpur
Monark Public Shikshan Sansthan ... vs State on 5 August, 2021
Bench: Sandeep Mehta

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Misc(Pet.) No. 2949/2020

Monark Public Shikshan Sansthan Banswara, Through Its Secretary Narendra Pandaya S/o Shri Mani Shankar Pandaya By Caste Brahmin Age 40 Years, R/o Ganpati Sada, Chetak Complex, Banswara, District Banswara (Raj.).

----Petitioner Versus

1. State, Through P.p.

2. Dr. Tabrez Sajjad S/o Shri Abdul Kadir, By Caste Muslim, R/o Azampura, Banswara, District Banswara (Raj.).

----Respondents

For Petitioner(s) : Mr. Vijay Jain For Respondent(s) : Mr. Mahipal Bishnoi, PP

HON'BLE MR. JUSTICE SANDEEP MEHTA

Judgment

05/08/2021

Learned counsel Shri Jain craves liberty to withdraw the

instant misc. petition. Accordingly, the misc. petition as well as the

stay application are dismissed as withdrawn.

(SANDEEP MEHTA),J 17-Sudhir Asopa/Devesh/-

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