Prakash Prajapat vs State Of Rajasthan
2021 Latest Caselaw 12268 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 3153/2021

Prakash Prajapat

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner : Mr. Dinesh Kumar Ojha

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

05/08/2021

List this matter after four weeks.

Interim order, if any, to continue till the next date of hearing.

(VIJAY BISHNOI),J

pratibha75-/-

Powered by TCPDF (www.tcpdf.org)