Rajasthan High Court - Jodhpur
Hajari vs Duda on 5 August, 2021
Bench: Vijay Bishnoi
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
S.B. Civil Writ Petition No. 10095/2021
1. Hajari S/o Shri Uda Gurjar, Aged About 71 Years, B/c
Gurjar, R/o Singh Ji Ka Kheda, Tehsil Kotdi District
Bhilwara (Raj.).
2. Shankar Nath S/o Sonath Gurjar, Aged About 73 Years,
R/o Singh Ji Ka Kheda, Tehsil Kotdi District Bhilwara
(Raj.).
----Petitioners
Versus
1. Duda S/o Ratna Gurjar, R/o Singh Ji Ka Kheda, Tehsil
Kotdi District Bhilwara (Raj.).
2. Ramu W/o Ratna Gurjar, R/o Singh Ji Ka Kheda, Tehsil
Kotdi District Bhilwara (Raj.).
3. Khema S/o Amara Gurjar, R/o Singh Ji Ka Kheda, Tehsil
Kotdi District Bhilwara (Raj.).
4. Kalu S/o Rama Gurjar, R/o Singh Ji Ka Kheda, Tehsil Kotdi
District Bhilwara (Raj.).
5. Hema S/o Girdhari Gurjar, R/o Singh Ji Ka Kheda, Tehsil
Kotdi District Bhilwara (Raj.).
6. Shrawan S/o Bhojya Gurjar, R/o Singh Ji Ka Kheda, Tehsil
Kotdi District Bhilwara (Raj.).
7. Phool Chand S/o Bhojya Gurjar, R/o Singh Ji Ka Kheda,
Tehsil Kotdi District Bhilwara (Raj.).
8. Bheemraj S/o Bhojya Gurjar, R/o Singh Ji Ka Kheda,
Tehsil Kotdi District Bhilwara (Raj.).
9. Gajraj S/o Gopal Gurjar, R/o Singh Ji Ka Kheda, Tehsil
Kotdi District Bhilwara (Raj.).
10. Pani D/o Bhojya Gurjar, R/o Singh Ji Ka Kheda, Tehsil
Kotdi District Bhilwara (Raj.).
11. Gandhra D/o Bhojya Gurjar, R/o Singh Ji Ka Kheda, Tehsil
Kotdi District Bhilwara (Raj.).
12. Gaman W/o Bhojya Gurjar, R/o Singh Ji Ka Kheda, Tehsil
Kotdi District Bhilwara (Raj.).
13. Mohan S/o Ugama Gurjar, R/o Singh Ji Ka Kheda, Tehsil
Kotdi District Bhilwara (Raj.).
14. Ghisi D/o Ugama Gurjar, R/o Singh Ji Ka Kheda, Tehsil
Kotdi District Bhilwara (Raj.).
15. Bhairu S/o Barda Gurjar, R/o Singh Ji Ka Kheda, Tehsil
Kotdi District Bhilwara (Raj.).
16. Bilu W/o Barda Gurjar, R/o Singh Ji Ka Kheda, Tehsil Kotdi
District Bhilwara (Raj.).
17. Shyam Lal S/o Khana Gurjar, R/o Singh Ji Ka Kheda,
Tehsil Kotdi District Bhilwara (Raj.).
18. Shrawan S/o Khana Gurjar, R/o Singh Ji Ka Kheda, Tehsil
(2 of 3) [CW-10095/2021]
Kotdi District Bhilwara (Raj.).
19. Bhojraj S/o Khana Gurjar, R/o Singh Ji Ka Kheda, Tehsil
Kotdi District Bhilwara (Raj.).
20. Bhona S/o Khana Gurjar, R/o Singh Ji Ka Kheda, Tehsil
Kotdi District Bhilwara (Raj.).
21. Raju S/o Khana Gurjar, R/o Singh Ji Ka Kheda, Tehsil
Kotdi District Bhilwara (Raj.).
22. Narani D/o Khana Gurjar, R/o Singh Ji Ka Kheda, Tehsil
Kotdi District Bhilwara (Raj.).
23. Nandu W/o Khana Gurjar, R/o Singh Ji Ka Kheda, Tehsil
Kotdi District Bhilwara (Raj.).
24. Nandu W/o Naran Gurjar, R/o Singh Ji Ka Kheda, Tehsil
Kotdi District Bhilwara (Raj.).
25. Roopa W/o Nana Gurjar, R/o Singh Ji Ka Kheda, Tehsil
Kotdi District Bhilwara (Raj.).
26. Manager, S.b.b.j., Branch Kotdi, District Bhilwara.
27. State Of Rajasthan, Through Tehsildar Kotdi, District
Bhilwara.
28. Sub Divisional Officer Kotdi, District Bhilwara.
29. Deputy Secretary (Admn.), Department Of Revenue
(Group-6), Government Of Rajasthan, Secretariat Jaipur
(Raj.).
----Respondents
For Petitioner(s) : Mr. R.S. Rathore
HON'BLE MR. JUSTICE VIJAY BISHNOI
Judgment / Order
05/08/2021
This writ petition has been filed by the petitioners with the
grievance that their applications filed before the Sub Divisional
Officer, Kotdi, District Bhilwara under Section 251 of the Rajasthan
Tenancy Act, 1955 for providing way for their agricultural field
have not been decided by the authority concerned and the same
are pending since March and August, 2020.
Having heard learned counsel for the petitioners and after
going through the material available on record, I don't find any
case for interference in this matter, however, the petitioners can
(3 of 3) [CW-10095/2021]
very well approach the authority concerned to take up the
proceedings at in early date and for expeditious disposal.
Hence, this writ petition is dismissed.
Stay petition is also dismissed.
(VIJAY BISHNOI),J
52-Arun/-
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