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Santosh Kumar Agarwal vs Municipal Council Rawatbhata
2021 Latest Caselaw 12220 Raj

Citation : 2021 Latest Caselaw 12220 Raj
Judgement Date : 4 August, 2021

Rajasthan High Court - Jodhpur
Santosh Kumar Agarwal vs Municipal Council Rawatbhata on 4 August, 2021
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 13859/2013

Santosh Kumar Agarwal

----Petitioner Versus Municipal Council Rawatbhata

----Respondent

For Petitioner(s) : None Present For Respondent(s) : Mr. I.S. Pareek

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

04/08/2021

The application (IA No.01/21) preferred on behalf of the

petitioner for early listing of the writ petition is considered and

disposed of.

Let the matter be listed on 15.09.2021, the date already

fixed by the Registry.

(VIJAY BISHNOI),J

75-Arun/-

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