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Gokia vs State
2021 Latest Caselaw 12209 Raj

Citation : 2021 Latest Caselaw 12209 Raj
Judgement Date : 4 August, 2021

Rajasthan High Court - Jodhpur
Gokia vs State on 4 August, 2021
Bench: Goverdhan Bardhar

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Appeal No. 362/1991

Gokia

----Appellant Versus State

----Respondent

For Appellant(s) : Mr Pritam Joshi For Respondent(s) : Mr Aneesh Bhurat, Public Prosecutor

HON'BLE MR. JUSTICE GOVERDHAN BARDHAR

Judgment / Order

04/08/2021

Learned counsel submits that the appellant is present in the

Court in compliance of the order dated 27.07.2021 passed by this

Court. Learned counsel further submits for one week's time to

prepare the case and argue.

List the case on 21.08.2021, as prayed.

On the next date, the appellant is directed to remain present

before this Court.

(GOVERDHAN BARDHAR),J

4-MMA/-

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