Vakil Singh vs State
2021 Latest Caselaw 12203 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Appeal No. 614/2018

Vakil Singh

----Appellant Versus State

----Respondent Connected With S.B. Criminal Appeal (Sb) No. 277/2018 Kor Singh @ Sanju And Ors

----Appellant Versus State

----Respondent

For Appellant(s) : Mr B.S. Mertia on behalf of Mr Pankaj Sharma Mr B.S. Rathore through VC For Respondent(s) : Mr Anees Bhurat Public Prosecutor

HON'BLE MR. JUSTICE GOVERDHAN BARDHAR

Judgment / Order

04/08/2021

Learned counsel for appellants seeks time.

List after four weeks, as prayed.

(GOVERDHAN BARDHAR),J

10-11 MMA/-

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