Sunil Kumar vs State Of Rajasthan
2021 Latest Caselaw 12202 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Appeal No. 226/2020

Sunil Kumar

----Appellant Versus State Of Rajasthan

----Respondent

For Appellant(s) : Mr Himmat Jagga For Respondent(s) : Mr Anees Bhurat, Public Prosecutor Mr Jagdish Bishnoi for complainant

HON'BLE MR. JUSTICE GOVERDHAN BARDHAR

Judgment / Order

04/08/2021

Service is complete.

Mr Jagdish Bishnoi, learned counsel appears on behalf of

respondent No.2 and seeks time to argue the matter.

List on 21.08.2021, as prayed.

(GOVERDHAN BARDHAR),J

12-MMA/-

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