Shanka Ram vs State Of Rajasthan
2021 Latest Caselaw 12151 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR D.B. Criminal Misc Suspension Of Sentence Application (Appeal) No. 277/2021

Shanka Ram S/o Nonaram, Aged About 27 Years, B/c Garasiya, R/o Village Upla Khetra Min, Police Station Abu Road Sadar, Dist. Sirohi (Raj.). (Presently Lodged In Central Jail, Jodhpur).

----Petitioner Versus State Of Rajasthan, Through PP

----Respondent

For Petitioner(s) : Mr. Pradeep Shah Mr. Chakravarti Singh For Respondent(s) : Mr. R.R. Chhaparwal, PP Mr. Richin Surana

HON'BLE MR. JUSTICE SANDEEP MEHTA HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment

03/08/2021

Learned counsel Shri Shah does not press the instant

application for suspension of sentences. Hence, the same is

dismissed as not pressed. List the appeal for hearing in the

appropriate order of priority.

(MANOJ KUMAR GARG),J (SANDEEP MEHTA),J 27-Sudhir Asopa/Devesh/-

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