Citation : 2021 Latest Caselaw 12146 Raj
Judgement Date : 3 August, 2021
HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR
S.B. Civil Writ Petition No. 9897/2021
Mangal Singh & Ors.
----Petitioners Versus The State Of Rajasthan & Ors.
----Respondents
For Petitioner(s) : Mr. Sourabh Soni
HON'BLE MR. JUSTICE VIJAY BISHNOI
Judgment / Order
03/08/2021
Issue notice. Issue notice of stay application as well,
returnable within three weeks and be given 'dasti' to
learned counsel for the petitioners for service.
(VIJAY BISHNOI),J
47-msrathore/-
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