Central Tagore Public School ... vs National Council For Teachers ...
2021 Latest Caselaw 12066 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 4187/2021

Central Tagore Public School Samiti

----Petitioner Versus National Council For Teachers Education

----Respondent

For Petitioner(s) : Mr. Mukesh Purohit for Mr. CS Kotwani For Respondent(s) : Mr. Vivek Shrimali

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

02/08/2021

Learned counsel Mr. Vivek Shrimali is appearing on behalf of

the respondents. Let copy of the writ petition be supplied to him.

He prays for some time to complete his instructions. Time prayed

for is granted.

List after two weeks.

(VIJAY BISHNOI),J

Surabhii/30-

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