Charan Singh vs The State Of Rajasthan
2021 Latest Caselaw 12059 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 9551/2021

Charan Singh

----Petitioner Versus The State Of Rajasthan & Ors.

                                                                                                   ----Respondents


                                   For Petitioner(s)        :     Mr. B.S. Sandhu (through VC)
                                   For Respondent(s)        :

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

02/08/2021

Issue notice. Issue notice of stay application as well,

returnable on 16th August, 2021 and be given 'dasti' to learned counsel for the petitioner for service.

(VIJAY BISHNOI),J

69-ms rathore

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