Sohanlal vs Union Of India
2021 Latest Caselaw 12056 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR

S.B. Civil Writ Petition No. 9675/2021

1. Sohanlal S/o Shri Birdichand Sahu, Aged About 68 Years, Resident Of Prem Naar, Aasind, District Bhilwara.

2. Mahesh Kumar S/o Shri Mangilal Kumawat, Aged About 37 Years, Resident Of Prem Nagar, Aasind, District Bhilwara.

3. Ladulal S/o Shri Ram Gurjar, Aged About 47 Years, Resident Of Prem Nagar, Aasind, District Bhilwara.

4. Smt. Yasmin Bano W/o Shri Azad Mohd. Pathan, Aged About 38 Years, Resident Of Prem Nagar, Aasind, District Bhilwara.

----Petitioners Versus

1. Union Of India, Through Secretary, Ministry Road Transport And Highways, Department Of Road Transport And Highway, New Delhi.

2. The District Collector, Bhilwara.

3. The Sub Divisional Officer, Aasind, District Bhilwara (Raj.)

4. Executive Engineer, Public Works Department, National Highway Division Pali, Rajasthan.

5. M/s. R.k. Infra Project, (Contractor) Shri Radha Kishan Beniwal R/o Degana Dist. Nagaur (Raj.)

----Respondents

For Petitioner(s) : Mr. Ramesh Purohit

(2 of 2) [CW-9675/2021]

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

02/08/2021

Issue notice. Issue notice of stay petition as well,

returnable on 18.8.2021.

In the meantime and till next date, parties are

directed to maintain status quo as it exists today.

(VIJAY BISHNOI),J

77-ms rathore

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