Sardul Singh vs Power Grid Corp. Of India Ltd
2021 Latest Caselaw 12054 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 6759/2021

Sardul Singh & Ors.

---Petitioners Versus Power Grid Corp. Of India Ltd. & Anr.

----Respondents

For Petitioner(s) : Mr. Om Singh Chauhan For Respondent(s) : Mr. Aidan Choudhary

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

02/08/2021

Learned counsel Mr. Aidan Choudhary is appearing

for respondent No.1 as caveator. Let notice be issued to the respondent No.2 only, returnable within four weeks.

Connect with SBCWP No.5606/2021.

(VIJAY BISHNOI),J

42-msrathore/-

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