Ganpat Singh vs State Of Rajasthan
2021 Latest Caselaw 9290 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Appeal No. 422/2021

Ganpat Singh

----Appellant Versus State Of Rajasthan

----Respondent

For Appellant(s) : Mr. SS Sisodia, Adv. through VC For Respondent(s) : Mr. Sudhir Tak, PP

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

28/04/2021

Learned Public Prosecutor is directed to call for the case

diary from the concerned Police Station.

Put up after one week, as prayed.

(MANOJ KUMAR GARG),J 132-MS/-

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