Pankaj Bansal vs State Of Rajasthan
2021 Latest Caselaw 9288 Raj

(1 of 1) [CRLMP-2430/2021]

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Misc(Pet.) No. 2430/2021

Pankaj Bansal

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Saurabh Soni, Adv. through VC For Respondent(s) : Mr. Vikram Sharma, PP

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

28/04/2021

Learned Public Prosecutor is directed to call for the case

diary from the concerned Police Station.

Put up after one week, as prayed.

(MANOJ KUMAR GARG),J

120-MS/-

Powered by TCPDF (www.tcpdf.org)