Anil vs State Of Rajasthan
2021 Latest Caselaw 9287 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Revision Petition No. 734/2020

Anil

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. B.Ray Bishnoi, Adv. through VC For Respondent(s) : Mr. Sudhir Tak, Pp

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

28/04/2021

Learned counsel for the petitioner submits that he has

already filed the copy of the challan papers.

Office is directed to tag the copy of challan paper in court file

and list the matter on 05.05.2021.

(MANOJ KUMAR GARG),J 141-MS/-

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