Pana Ram vs State Of Rajasthan
2021 Latest Caselaw 9285 Raj

(1 of 1) [CRLMP-2422/2021]

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Misc(Pet.) No. 2422/2021

Pana Ram

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Satya Prakash Sharma, Adv.

through VC For Respondent(s) : Mr. Vikram Sharma, PP

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

28/04/2021

Learned Public Prosecutor is directed to call for the case

diary as well as latest factual/status report from the concerned

Police Station.

Put up on 05.05.2021, as prayed.

(MANOJ KUMAR GARG),J 119-MS/-

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