Poonamchand vs State Of Rajasthan
2021 Latest Caselaw 9283 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Misc Suspension Of Sentence Application (Appeal) No. 80/2021 Poonamchand

----Petitioner Versus State Of Rajasthan, Through Pp

----Respondent

For Petitioner(s) : Mr. ML Bishnoi, Adv. through VC For Respondent(s) : Mr. Sudhir Tak, PP

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

28/04/2021

The case is adjourned.

(MANOJ KUMAR GARG),J 139-MS/-

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