Citation : 2021 Latest Caselaw 9280 Raj
Judgement Date : 28 April, 2021
(1 of 2) [CRLMP-2354/2021]
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Misc(Pet.) No. 2354/2021
1. Lunga D/o Sama Ram W/o Ramesh, Aged About 22 Years, R/o Kali Doongari, Merpur, Police Station Bekariya District Udaipur At Present Residing At Mini Mavadi, Peepla, District Udaipur, Rajasthan.
2. Ramesh S/o Puja Ram, Aged About 20 Years, R/o Mini Mavadi, Peepla, District Udaipur, Rajasthan.
----Petitioners Versus
1. State Of Rajasthan, Through Chief Secretary, Ministry Of Home Affairs, Jaipur (Raj.).
2. Director General Of Police, Govt. Of Rajasthan Police Head Quarter, Jaipur.
3. The Superintendent Of Police, Udaipur.
4. The S.h.o., Police Station Bekariya, District Udaipur.
5. Mansha Ram S/o Rata, R/o Kali Doongari, Merpur, Police Station Bekariya, District Udaipur.
6. Sama Ram S/o Mansha Ram, R/o Kali Doongari, Merpur, Police Station Bekariya, District Udaipur.
7. Chuna S/o Mansha, R/o Kali Doongari, Merpur, Police Station Bekariya, District Udaipur.
8. Babu S/o Mansha, R/o Kali Doongari, Merpur, Police Station Bekariya, District Udaipur.
9. Soma S/o Mansha, R/o Kali Doongari, Merpur, Police Station Bekariya, District Udaipur.
10. Moti S/o Mansha, R/o Kali Doongari, Merpur, Police Station Bekariya, District Udaipur.
11. Lachma S/o Mansha, R/o Kali Doongari, Merpur, Police Station Bekariya, District Udaipur.
12. Dashara S/o Mansha, R/o Kali Doongari, Merpur, Police Station Bekariya, District Udaipur.
13. Rinka S/o Sama Ram, R/o Kali Doongari, Merpur, Police Station Bekariya, District Udaipur.
14. Prabhu S/o Chuna, R/o Kali Doongari, Merpur, Police Station Bekariya, District Udaipur.
15. Raja S/o Lachma, R/o Kali Doongari, Merpur, Police
(2 of 2) [CRLMP-2354/2021]
Station Bekariya, District Udaipur.
16. Jiva S/o Anda, R/o Biliya, Police Station Bekariya, District Udaipur.
17. Bhaga S/o Pitha, R/o Village Jadi Rohan Police Station Bekariya, District Udaipur.
18. Pitha S/o Jaga, R/o Village Jadi Rohan Police Station Bekariya, District Udaipur.
----Respondents
For Petitioner(s) : Mr. Pritam Josh, Adv. through VC For Respondent(s) : Mr. Vikram Sharma, PP
HON'BLE MR. JUSTICE MANOJ KUMAR GARG
Judgment / Order
28/04/2021
The petitioners have preferred this misc. petition under
Section 482 Cr.P.C for protection of Life and Liberty from the
private respondents.
After hearing the counsel for the petitioners and on an
overall consideration of the facts and circumstances of the case,
this Court deems it proper to direct the petitioners to appear
before the Superintendent of Police, Udaipur, who shall hear the
grievance of the petitioners and if necessitated, provide adequate
security and protection to the petitioners.
Consequently, the present misc. petition stands disposed of.
Stay application is also decided.
(MANOJ KUMAR GARG),J 114-MS/-
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