Pawan vs Assitant Director, Agriculture ...
2021 Latest Caselaw 9255 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Second Appeal No. 43/2021

Pawan

----Appellant Versus Assitant Director, Agriculture Extension, Jodhpur

----Respondent

For Appellant(s) : Mr. Babu Lal Bishnoi (through VC)

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

23/04/2021

Call for record. Requisition of record be given 'dasti'.

List the matter as soon as record is received.

(VIJAY BISHNOI),J

1-Arun/-

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