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Bhagwana Ram vs State Of Rajasthan
2021 Latest Caselaw 9231 Raj

Citation : 2021 Latest Caselaw 9231 Raj
Judgement Date : 23 April, 2021

Rajasthan High Court - Jodhpur
Bhagwana Ram vs State Of Rajasthan on 23 April, 2021
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 928/2020

Mala Ram

----Petitioner Versus State Of Rajasthan

----Respondent Connected With S.B. Civil Writ Petition No. 15127/2019 Abbas Ali

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 1160/2020 Hukama Ram

----Petitioner Versus The State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 2978/2020 Bhagwana Ram

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. C.S. Bissa (through VC) For Respondent(s) : Mr. Ravi Panwar (through VC)

HON'BLE MR. JUSTICE VIJAY BISHNOI Judgment / Order

23/04/2021

At the request of the learned counsel for the petitioner, these

matters are adjourned.

(VIJAY BISHNOI),J

34-Arun/-

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