Dinesh Kumar vs Kishna Ram And Ors
2021 Latest Caselaw 9225 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil First Appeal No. 324/2017

Dinesh Kumar

----Appellant Versus Kishna Ram And Ors.

----Respondent

For Appellant(s) : None Present For Respondent(s) : None Present

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

20/04/2021

Nobody appeared on behalf of any party.

List the matter after eight weeks.

(VIJAY BISHNOI),J

1-akash/-

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