Sohani Bai vs Om Puri
2021 Latest Caselaw 9224 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil First Appeal No. 366/2019

Sohani Bai

----Appellant Versus Om Puri

----Respondent

For Appellant(s) : Mr. Satya Prakash Sharma (through VC)

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

20/04/2021

Record summoned by the order dated 25.02.2021 is still

awaited.

Office is directed to issue reminder.

List after three weeks.

(VIJAY BISHNOI),J

2-akash/-

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