Rampyari vs Manager
2021 Latest Caselaw 9140 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Misc. Appeal No. 3543/2019

Rampyari & Ors.

----Appellants Versus Manager & Ors.

----Respondents

For Appellant(s) : None present

HON'BLE MR. JUSTICE DEVENDRA KACHHAWAHA

Order

08/04/2021

None appeared on behalf of the appellant.

The instant civil misc. appeal has been filed against the

judgment dated 08.08.2019 by which claim petition of claimant-

appellant was dismissed by Motor Accident Claims Tribunal,

Suratgarh, District Sriganganagar.

None appeared on behalf of the appellant on the last

occasion i.e. on 03.11.2020.

In the interest of justice, list the matter on 22.04.2021.

(DEVENDRA KACHHAWAHA),J 25-Akshay/-

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