Nirmal Jeet Rana vs Amar Singh
2021 Latest Caselaw 9043 Raj

(1 of 1) [CRLMA-289/2019]

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Misc. Appli No. 289/2019

Nirmal Jeet Rana D/o Shri Kishanchand Rajput, Aged About 55 Years, By Caste Rajput, Resident Of 59-B, Main Loco Road, Ratanada, Jodhpur.

----Petitioner Versus Amar Singh S/o Shri Hari Singh, By Caste Rajput, Resident Of Sarvodaya Basti, Hasnen Road, Cheri Trust, Gajner Road, Bikaner, District Bikaner.

----Respondent

For Petitioner(s) : Mr. KL Chauhan. For Respondent(s) : Mr. Sudhir Tak, P.P.

Mr. DS Gharsana.

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

07/04/2021

Learned counsel for the petitioner wants to withdraw this

Criminal Misc. Application but seeks liberty to file appropriate

application before the trial court.

Accordingly, the present Criminal Misc. Application is

dismissed as withdrawn with liberty as prayed for.

(MANOJ KUMAR GARG),J 114-Prashant/-

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