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Kailash Devi vs State
2021 Latest Caselaw 8998 Raj

Citation : 2021 Latest Caselaw 8998 Raj
Judgement Date : 7 April, 2021

Rajasthan High Court - Jodhpur
Kailash Devi vs State on 7 April, 2021
Bench: Manoj Kumar Garg

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Misc(Pet.) No. 2774/2020

1. Smt. Kailash Devi W/o Shri Purna Shankar Ameta, Aged About 48 Years, By Caste Brahmin, R/o Ward No. 08, Village Baran, Tehsil Kumbalgarh, District Rajsamand.

2. Smt. Kesi Bai W/o Shri Khaman, Aged About 72 Years, R/o Oladar (Odwariya), Tehsil Kumbalgarh, District Rajsamand.

3. Smt. Kiran Tank W/o Shri Manohar Lal Tank, Aged About 44 Years, By Caste Kalal, R/o Kelwara, Tehsil Kumbalgarh, District Rajsamand.

4. Smt. Hangari W/o Shri Udai Singh, Aged About 61 Years, By Caste Kharwar Rajput, R/o Village Patelo Ki Bhagal, Tehsil Kumbalgarh, District Rajsamand.

5. Smt. Manju Devi W/o Shri Shambhu Lal Ameta, Aged About 33 Years, By Caste Brahmin, R/o Village Antri, Tehsil Kumbalgarh, District Rajsamand.

6. Smt. Lali Bai W/o Shri Naru Lal, Aged About 36 Years, By Caste Bheel, R/o Gajpur, Tehsil Kumbalgarh, District Rajsamand.

7. Smt. Pramila W/o Shri Chunni Lal @ Chanchal Kumar, Aged About 31 Years, By Caste Bheel, R/o Kelwara, Tehsil Kumbalgarh, District Rajsamand.

8. Smt. Shobha W/o Raju Ram, Aged About 47 Years, By Caste Meghwal, R/o Kelwara, Tehsil Kumbalgarh, District Rajsamand.

9. Smt. Hemlata W/o Shri Chunni Lal, Aged About 46 Years, By Caste Meghwal, R/o Kelwara, Tehsil Kumbalgarh, District Rajsamand.

10. Smt. Meena Devi W/o Shri Naresh Kumar, Aged About 34 Years, By Caste Vaishnav, R/o Village Kariya, Tehsil Kumbalgarh, District Rajsamand.

11. Smt. Puna Ameta W/o Shri Vinod Kumar, Aged About 34 Years, R/o Kelwara, Tehsil Kumbalgarh, District Rajsamand.

12. Smt. Usha Lohar W/o Shri Madan Lal, Aged About 46 Years, By Caste Lohar, R/o Kelwara, Tehsil Kumbalgarh, District Rajsamand.

                                                                 ----Petitioners


                                                                           (2 of 2)                    [CRLMP-2774/2020]


                                                                         Versus
                                   1.         State, Through P.p.

2. Paras Ram Khichi S/o Shri Bismal Khichi, By Caste Khateek, The Then Chief Medical Officer, Kelwara Division, Kelwara, Tehsil Kumbalgarh, District Rajsamand.

----Respondents

For Petitioner(s) : Mr. Pradeeep Shah, Adv. For Respondent(s) : Mr. SK Bhati, PP

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

07/04/2021

Counsel for the petitioners submits that in the subsequent

events, the present misc. petition has become infructuous.

In view of submission made, the misc. petition is dismissed

as having become infructuous. Stay application is also dismissed.

(MANOJ KUMAR GARG),J 87-MS/-

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