Sikandar Shah vs Kanni Ram And Ors
2021 Latest Caselaw 8960 Raj

(1 of 1) [CMA-2356/2012]

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Misc. Appeal No. 2356/2012

Sikandar Shah

----Appellant Versus Kanni Ram And Ors.

----Respondent

For Appellant(s) : Mr. Ravi Panwar For Respondent(s) : Mr. Loon Karan Purohit

HON'BLE MR. JUSTICE DEVENDRA KACHHAWAHA

Order

06/04/2021

Heard learned counsel for the parties at length.

Learned counsel for the parties have agreed for disposal of

the case at this stage.

Judgment reserved.

(DEVENDRA KACHHAWAHA),J 62-Akshay/-

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