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Sonu Mali vs Gopal Meghwal And Ors
2021 Latest Caselaw 8955 Raj

Citation : 2021 Latest Caselaw 8955 Raj
Judgement Date : 6 April, 2021

Rajasthan High Court - Jodhpur
Sonu Mali vs Gopal Meghwal And Ors on 6 April, 2021
Bench: Devendra Kachhawaha

(1 of 1) [

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Misc. Appeal No. 1121/2018 Sonu Mali

----Appellant Versus Gopal Meghwal And Ors.

----Respondent

For Appellant(s) : Mr. Sanjay Nahar For Respondent(s) : Mr. Himanshu Pareek for Mr. Vipul Singhvi-Insurance Company Mr. Pritam Joshi, driver & owner

HON'BLE MR. JUSTICE DEVENDRA KACHHAWAHA Order

06/04/2021

Learned counsel for the appellant is directed to file an

application for dispensing with production of certified copy of the

judgment and remove defect no.2 regarding not filing page no.67

of the judgment within a week.

List this matter along with SBCMA No.1122/2018.

(DEVENDRA KACHHAWAHA),J 45-Bharti/-

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