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Om Prakash vs Gopal Meghwal And Ors
2021 Latest Caselaw 8954 Raj

Citation : 2021 Latest Caselaw 8954 Raj
Judgement Date : 6 April, 2021

Rajasthan High Court - Jodhpur
Om Prakash vs Gopal Meghwal And Ors on 6 April, 2021
Bench: Devendra Kachhawaha

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Misc. Appeal No. 1122/2018

Om Prakash

----Appellant Versus Gopal Meghwal And Ors.

----Respondent

For Appellant(s) : Mr. Sanjay Nahar For Respondent(s) : Mr. Himanshu Pareek for Mr. Vipul Singhvi-Insurance Company Mr. Pritam Joshi, driver & owner

HON'BLE MR. JUSTICE DEVENDRA KACHHAWAHA

Order

06/04/2021

Learned counsel for the appellant stated that appeal bearing

No.1123/2018 has already been admitted on 14.01.2021 which is

against the impugned judgment and award dated 09.08.2017.

This appeal is also filed against the same impugned judgment and

award, therefore, the same may also be admitted.

Admit. Issue notice. Notices need not be issued as the

respondents are duly represented through their counsel.

Send for the record.

List as soon as the record is received.

(DEVENDRA KACHHAWAHA),J 27-Bharti/-

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