Baluram Bhudaniyan vs State
2021 Latest Caselaw 8953 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 4621/2021

Baluram Bhudaniyan

----Petitioner Versus State

----Respondent

For Petitioner(s) : Mr. Umesh Kant Vyas For Respondent(s) : Mr. A.R. Choudhary, PP

HON'BLE MR. JUSTICE SANDEEP MEHTA

Judgment

06/04/2021

Learned Public Prosecutor is directed to send for the case

diary.

List on 16.04.2021.

(SANDEEP MEHTA),J 57-Sudhir Asopa/-

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