Udai Kumar Jain vs State Of Rajasthan
2021 Latest Caselaw 8952 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Misc(Pet.) No. 2858/2018

Udai Kumar Jain

----Petitioner Versus State Of Rajasthan

----Respondent Connected With S.B. Criminal Misc(Pet.) No. 45/2019

For Petitioner(s) : Mr. Deepak Menaria, Adv. For Respondent(s) : Mr. SK Bhati, PP Mr. Sudhir Saruparia, Adv.

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

06/04/2021 S.B. Cr. Misc(Pet.) No. 2858/2018

Last opportunity is granted to the petitioner to argue the

matter.

Put up on 22.04.2021, as prayed.

Till then, interim order, if any, shall continue.

S.B. Cr. Misc(Pet.) No. 45/2019

Put up on 22.04.2021, as prayed.

(MANOJ KUMAR GARG),J 188-189-nidhi/-

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