Shrawan Ram vs State Of Rajasthan
2021 Latest Caselaw 8950 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Misc(Pet.) No. 386/2021

Shrawan Ram

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Bhagirath Ray Bishnoi. For Respondent(s) : Mr. Mukesh Trivedi, P.P.

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

06/04/2021

Heard.

Issue notice. Learned Public Prosecutor accepts notice on

behalf of respondent-State.

Learned Public Prosecutor is directed to file the reply.

List this matter after two weeks, as prayed.

(MANOJ KUMAR GARG),J 95-Prashant/-

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