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Sita Ram vs State
2021 Latest Caselaw 8948 Raj

Citation : 2021 Latest Caselaw 8948 Raj
Judgement Date : 6 April, 2021

Rajasthan High Court - Jodhpur
Sita Ram vs State on 6 April, 2021
Bench: Manoj Kumar Garg

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Misc(Pet.) No. 2105/2021

Sita Ram

----Petitioner Versus State

----Respondent

For Petitioner(s) : Mr. Bhawani Singh, Adv. For Respondent(s) : Mr. SK Bhati, PP

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

06/04/2021

Learned Public Prosecutor is directed to call for the factual

report from the concerned Police Station.

Put up on 09.04.2021, as prayed.

(MANOJ KUMAR GARG),J 80-MS/-

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