Mahesh vs State Of Rajasthan
2021 Latest Caselaw 8946 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Misc(Pet.) No. 2108/2021

Mahesh

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Sumer Singh Jodha, Adv. For Respondent(s) : Mr. Sudhir Trivedi, PP Mr. Suresh Gaur, Adv.

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

06/04/2021

Learned Public Prosecutor is directed to call for the case

dairy.

Put up on 16.04.2021, as prayed.

(MANOJ KUMAR GARG),J 82-MS/-

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